Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 209] [Entire Act] State of West Bengal - Subsection Section 209(3) in The Chandernagore Municipal Corporation Act, 1990 (3)The Corporation shall publish any declaration so confirmed or modified in the Official Gazette and the declaration shall take effect from the date of such publication.
