Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(B) in The Rajasthan Minor Mineral Concession Rules, 1986 (B)The bidder shall submit an attested copy of registration of contractor as provided in Rule 32(4) for royalty collection contract/excess royalty collection contract.
