Himachal Pradesh High Court
Swaran Singh vs State Of H.P & Ors. on 14 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Swaran Singh versus State of H.P & Ors.
CWP No. 2239 of 2022 .
14.06.2023 Present: Mr. Vijay Panchta, Advocate vice Ms. Nisha Sankhyan, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Additional Advocate Generals and Mr. Arsh Rattan, Deputy Advocate Generals, for the respondents/State.
r Admit.
Issue post admission notice to the respondents.
Mr. Pranay Pratap Singh, learned Additional Advocate General, accepts service of notice on behalf of the respondents.
Reply filed. Rejoinder to the reply filed by the respondents be filed on or before the next date of hearing.
List on 20.10.2023, before the learned Single Judge, as per roster.
( M.S. Ramachandra Rao )
Chief Justice
14th June, 2023 ( Ajay Mohan Goel )
(priti) Judge
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