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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(13) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(13)The sealed packets of mark lists and the sealed packets of answer papers shall be submitted by the Internal and External Examiners jointly to the Head of the institutions.