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[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(10) in The Punjab Panchayati Raj Act, 1994

(10)Animal Husbandry and Dairying :. -
(a)establishment of Vaterinary Hospitals and Dispensaries;
(b)setting up of mobile diagnostic and clinical laboratories;
(c)breeding farms for cows and pigs ;
(d)poultry farms, duck farms and goat farms ;
(e)common cold storage facility for dairy, poultry and fishery products;
(f)fodder development programmes ;
(g)promotion of dairy farming, poultry and piggery ;
(h)prevention of epidemics and contagious diseases.