Punjab-Haryana High Court
Madhu Puri vs Central Administrative Tribunal on 21 May, 2014
Bench: Sanjay Kishan Kaul, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-13686-CAT-2008
Date of decision:-21.05.2014
Madhu Puri
...Petitioner
Versus
Central Administrative Tribunal, Chandigarh Bench, Chandigarh
and others
...Respondents
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. Surinder Gandhi, Advocate,
for the petitioners.
Respondent No. 1 - CAT formal party.
Mr. Shekhar Verma, Standing Counsel,
for respondents No. 3 and 4.
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SANJAY KISHAN KAUL, C.J. (ORAL)
For orders see CWP-4835-CAT-2008 titled as Sondeep and others Vs Central Administrative Tribunal, Chandigarh Bench, Chandigarh and others.
(SANJAY KISHAN KAUL) CHIEF JUSTICE (ARUN PALLI) JUDGE 21.05.2014 Amodh Sharma Amodh 2014.05.22 10:28 I attest to the accuracy and integrity of this document chandigarh