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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(xi) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(xi)the special arrangements, if any, which may be made for the residence, discipline and teaching of women students, and prescribing for their special courses of study;