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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6) in Rajasthan Co-operative Societies Act, 2001

(6)[] [Renumbered '(4)' by Rajasthan Act No. 11 of 2016, dated 25.4.2016.] The committee of the society shall also ensure that the society provides all the assistance to the Authority, as may be required by it for conduct of the election.