Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 54 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

54. Pulley blocks .-No pulley blocks shall be used in dock work unless the safe working load and its identification marks are clearly stamped upon it.