Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 70 in Regulations of the Tamil Nadu Agricultural University

70. For journeys by road, if travelling alone, an employee may draw twice the mileage to which his grade entitles him if the two places are not connected by public conveyance. An employee of a Grade I and II may also draw one extra mileage if three members of his family accompany him and another extra mileage if more than three members of his family accompany him. An employee of Grade III and below may draw one extra mileage if two members of his family accompany him and another extra mileage if more than two members of his family accompany him. For the conveyance of personal effects by road two extra mileages may be allowed subject to the production of a certificate that there was no transport company available to carry goods at a cheaper rate. When the conveyance is all by road, one more mileage over and above the two extra mileages.

Lumpsum Grant