Section 80C(2)(xv) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80C(2)(xv) in The Income Tax Act, 1961

(xv)as subscription to any such deposit scheme of, or as a contribution to any such pension fund set up by, the National Housing Bank established under section 3 of the National Housing Bank Act, 1987 (53 of 1987) (hereafter in this section referred to as the National Housing Bank), as the Central Government may, by notification in the Official Gazette, specify in this behalf;

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Union of India - Subsection

Section 80C(2)(xv) in The Income Tax Act, 1961