Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Voluntary Disclosure Of Income And Wealth Act, 1976 (2)The provisions of sub-section (1) shall not apply unless the. conditions specified in sub-section (1) of section 8 are fulfilled by the declarant.
