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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(2)(c) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(c)seize any vehicle or other conveyances or any implements used or purported to be used in contravention of the provisions of this Act and send a report to the Deputy Commissioner for initiating proceedings for their confiscation;