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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(2) in Grama Panchayats Rules, 1968

(2)All Projects referred to in Sub-rule (1) shall be placed before the Grama Panchayat in a meeting for approval before commencement of the work.Explanation - The word 'work' referred to in this sub-rule means all or any kind of work undertaken or executed by the Grama Panchayat from out of its own fund or under any scheme implemented through the Grama Panchayat,