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[Section 46]
[Entire Act]
State of Chattisgarh - Subsection
Section 46(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
| (I) Kulpati | Chairman |
| (II) one expert to be nominated by the Kuladhipatifrom a panel of three experts in the subject not connected withthe University in any manner, | Member |
| (III) three subject experts not connected with theUniversity in any manner to be nominated by the Kuladhipati; | Member |
| (IV) Secretary Technical Education or hisnominee not below the rank of Joint Secretary. | Member |