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Madhya Pradesh High Court

Manju Parihar vs Jila Panchayat Mandsaur on 18 March, 2020

Author: Rohit Arya

Bench: Rohit Arya

1 MP-356-2020 The High Court Of Madhya Pradesh MP-356-2020 (MANJU PARIHAR Vs JILA PANCHAYAT MANDSAUR) 2 Indore, Dated : 18-03-2020 List after six weeks as prayed by learned counsel for the petitioner.

(ROHIT ARYA) JUDGE b/-

Digitally signed by M V R BALAJI SARMA Date: 18/03/2020 14:55:05