Madhya Pradesh High Court
Manju Parihar vs Jila Panchayat Mandsaur on 18 March, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 MP-356-2020 The High Court Of Madhya Pradesh MP-356-2020 (MANJU PARIHAR Vs JILA PANCHAYAT MANDSAUR) 2 Indore, Dated : 18-03-2020 List after six weeks as prayed by learned counsel for the petitioner.
(ROHIT ARYA) JUDGE b/-
Digitally signed by M V R BALAJI SARMA Date: 18/03/2020 14:55:05