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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Uttar Pradesh - Subsection

Section 227(1)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)the special medical service referred to in clause (a) collaborates with the labour department or any other concerned department or service of the Government of India in matters of treatment, job, placement, accident prevention and welfare of such building workers;