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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 34(2)(f) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(f)for the top [one thousand] [Substituted 'five hundred' by Notification No. SEBI/LAD-NRO/GN/2019/45, dated 26.12.2019 (w.e.f. 2.9.2015).] listed entities based on market capitalization (calculated as on March 31 of every financial year),business responsibility report describing the initiatives taken by them from an environmental, social and governance perspective, in the format as specified by the Board from time to time: