Madhya Pradesh High Court
Parampreet Singh vs Awas Financier Ltd. on 3 January, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-27478-2021
The High Court Of Madhya Pradesh
WP No. 27478 of 2021
(PARAMPREET SINGH AND OTHERS Vs AWAS FINANCIER LTD. AND OTHERS)
Jabalpur, Dated : 03-01-2022
Shri B.K.Shukla, learned counsel for the petitioner.
Shri Gaurav Singh Khandelwal, Advocate on behalf of Shri Vinay
Tripathi, counsel for the respondent No.1 seeks for and is granted short
adjournment to seek instructions as to whether the petition can be disposed of in terms of similar order being passed earlier by this Bench in Writ Petition No.23851/2021 on 28/10/2021 in the face of DRT at Jabalpur being non functional.
List the case in the next week.
(SHEEL NAGU) (SUNITA YADAV)
JUDGE JUDGE
sm
Signature
SAN Not
Verified
Digitally signed by
SARSWATI MEHRA
Date: 2022.01.04
15:57:04 IST