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Madhya Pradesh High Court

Parampreet Singh vs Awas Financier Ltd. on 3 January, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

                                                          1                              WP-27478-2021
                               The High Court Of Madhya Pradesh
                                        WP No. 27478 of 2021
                                (PARAMPREET SINGH AND OTHERS Vs AWAS FINANCIER LTD. AND OTHERS)


                      Jabalpur, Dated : 03-01-2022
                              Shri B.K.Shukla, learned counsel for the petitioner.

                              Shri Gaurav Singh Khandelwal, Advocate on behalf of Shri Vinay
                      Tripathi, counsel for the respondent No.1 seeks for and is granted short

adjournment to seek instructions as to whether the petition can be disposed of in terms of similar order being passed earlier by this Bench in Writ Petition No.23851/2021 on 28/10/2021 in the face of DRT at Jabalpur being non functional.

List the case in the next week.



                           (SHEEL NAGU)                                              (SUNITA YADAV)
                               JUDGE                                                     JUDGE

                      sm




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SARSWATI MEHRA
Date: 2022.01.04
15:57:04 IST