Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Jharkhand - Section Section 15 in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951 15. The Returning Officer shall communicate the result of the election to the President who shall then publish it in the Official Gazette.
