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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

(3)Chief Technical Officer -By promotion through the departmental selection committee from amongst substantively appointed Senior Technical Officers who havecompleted Five years service as such/or who have completed total fifteen years of service including technical officer as well as senior technical officer on the first day of the year of recruitment.