Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Bombay Presidency - Subsection Section 23(1A) in The Bombay University Act, 1974 (1A)[ The members referred to in clauses (i), (iii), (iv) and (v) of sub-section (1) shall be ex officio members.] [Sub-section (1A) was inserted by Maharashtra 23 of 1990, section 3(l)(a).]
