Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(1) in Calicut University Act, 1975 (1)The jurisdiction of the University shall extend to the revenue districts of Cannanore, Kozhikode, Malappuram, Palghat and Trichur of the State;
