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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Rajasthan - Subsection

Section 194(4) in Rajasthan Panchayati Raj Rules, 1996

(4)Budget shall be prepared in prescribed Form No. XXVII for Panchayat and Form No. XXVIII for Panchayat Samiti/Zila Parishad.