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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(c) in M.P. Panchayat (Purchase of Material and Goods) Rules, 1999

(c)by advertisement in atleast two daily newspapers circulating in the State, - where previous estimated cost is more than Rs. 50,000/-.