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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4)(viii) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(viii)the streets vendors shall not sell prohibited goods. They shall not do any such activity/ work/ business/service which pollutes the environment or causes public hindrance /nuisance;