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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

(b)"Hazardous chemicals" means-
(i)any chemical which satisfies any of the criterion laid down Part-I of Schedule 1 and is listed in Column (2) of Part II Schedule I;
(ii)any chemical listed in Column (2) of Schedule II, and
(iii)any chemical listed in Column (2) of Schedule III;