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Supreme Court - Daily Orders

Syndicate Bank vs Kumkum Tentiwal on 6 May, 2019

Bench: S.A. Bobde, S. Abdul Nazeer

                   ITEM NO.19                  COURT NO.2                  SECTION XI

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                   Petition(s) for Special Leave to Appeal (C)      No(s).    8191/2019

                   (Arising out of impugned final judgment and order dated
                   11-12-2018 in WC No. 38578/2018 passed by the High Court Of
                   Judicature At Allahabad)

                   SYNDICATE BANK                                          Petitioner(s)

                                                      VERSUS

                   KUMKUM TENTIWAL & ORS.                                  Respondent(s)

                   (FOR ADMISSION and I.R. and IA No.52241/2019-EXEMPTION FROM
                   FILING O.T.)

                   Date :06-05-2019 This petition was called on for hearing today.

                   CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE S. ABDUL NAZEER


                   For Petitioner(s)     Mr. Rajiv Nanda, AOR
                                         Ms. Ananya Datta Majumdar, Adv.

                   For Respondent(s)     Mr.   Manoj Swarup, Adv.
                                         Mr.   P.N. Gupta, AOR
                                         Ms.   Lalita Kohli, Adv.
                                         Mr.   Abhishek Swarup, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.

Pending application stands disposed of.




                         [ Charanjeet Kaur ]         [ Indu Kumari Pokhriyal ]
                            A.R.-cum-P.S.                 Asstt. Registrar
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2019.05.06
16:50:12 IST
Reason: