Supreme Court - Daily Orders
Syndicate Bank vs Kumkum Tentiwal on 6 May, 2019
Bench: S.A. Bobde, S. Abdul Nazeer
ITEM NO.19 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8191/2019
(Arising out of impugned final judgment and order dated
11-12-2018 in WC No. 38578/2018 passed by the High Court Of
Judicature At Allahabad)
SYNDICATE BANK Petitioner(s)
VERSUS
KUMKUM TENTIWAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.52241/2019-EXEMPTION FROM
FILING O.T.)
Date :06-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Rajiv Nanda, AOR
Ms. Ananya Datta Majumdar, Adv.
For Respondent(s) Mr. Manoj Swarup, Adv.
Mr. P.N. Gupta, AOR
Ms. Lalita Kohli, Adv.
Mr. Abhishek Swarup, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
Pending application stands disposed of.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ]
A.R.-cum-P.S. Asstt. Registrar
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.05.06
16:50:12 IST
Reason: