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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(9) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(9)Every children's home shall make available useful vocational training under the guidance of trained instructors or through external sources. The home shall develop networking with Institute of Technical Instruction, Jan Shikshan Sansthan, Government and Private Organisations with expertise or placement agencies.