Himachal Pradesh High Court
Msn Laboratories Private Ltd. vs . The Controller Of Patents on 23 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
MSN Laboratories Private Ltd. Vs. The Controller of Patents .
COMS No. 4 of 2022 23.03.2022 Present: Mr. B.C. Negi, Senior Advocate, with M/s, Guru Natraj, Shradha Karol and Ankur Vyas, Advocates for the plaintiff.
Mr. Balram Sharma, Assistant Solicitor General of India, for defendant No.1 Mr. Vinay Kuthiala, Senior Advocates with M/s Atul Jhingan, Shilpa Sood, Sanjay Kumar, Arpita Shawney and Priyansh Sharma, Advocates, for defendant No.2.
COMS No. 4 of 2022 As per report of the Registry, service of defendant No.1 is awaited. Mr. Balram Sharma, learned Assistant Solicitor General of India, has put in appearance on behalf of defendant No.1. As prayed for, 30 days time is granted to file the written statement. Learned Senior Counsel appearing for defendant No.2, on instructions, informs the Court that written statement as well as replies to the miscellaneous applications shall be filed during the course of the day.
OMP Nos. 58 & 59 of 2022 Learned counsel appearing for the non-applicants-
respondents inform the Court that replies to the applications are being filed during the course of the day itself. Rejoinder thereto, if any, be filed on or before the next date of hearing. List for consideration on 28.03.2022.
(Ajay Mohan Goel) Judge March 23, 2022 (vinod) ::: Downloaded on - 24/03/2022 20:11:56 :::CIS