Section 30 in The U.P. Agricultural Credit Rules, 1975
30. Remittance to Bank : Sections 11-A and 25.
- The account referred to in clause (c) of Rule 29 shall be remitted to the Bank as far as possible within one month from the date of recovery -(i)by money order, if it docs not exceed rupees twenty-five; and(ii)by bank-draft or by postal order, if it exceeds rupees twenty-five.
