Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Bihar - Subsection Section 34(2)(vi) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 (vi)receive from the Headmaster daily account of the sums realised in fees and fines or on any other school account;