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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(a) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(a)The payment of remuneration to or receipt of remuneration by an Insurance Web Aggregator shall be governed by the regulations notified in this behalf by the Authority.