Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Telangana - Subsection Section 112(6) in Greater Hyderabad Municipal Corporation Act, 1955 (6)the maintenance of a municipal office and of all public monuments and open spaces and other property vesting in the Corporation;
