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[Cites 0, Cited by 37] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Electricity Act, 2003

(2)A generating company may supply electricity to any licensee in accordance with this Act and the rules and regulations made thereunder and may, subject to the regulations made under sub-section (2) of section 42, supply electricity to any consumer.