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Union of India - Section

Section 10 in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

10. Other enclosures as per the various parts of applications (Please indicate details).

Note - All the copies shall be attested by a gazetted officer.FORM-2(See sub-regulation (2) of regulation 4)Application For Permission To Open A New Or Higher Course Of Study Or Training
1. Name of the applicant (in Block letters) ______________________________________________
2. Complete Address with PIN code, telephone nos., fax and e-mail) (in Block letters) ______________________________________________
3. Address of Head Office and Branch Office, if any, with Pin code, telephone Nos., telex, fax and e-mail) ______________________________________________
4. Status of applicant whether State Government/UnionTerritory/ or University or Trust ______________________________________________
5. Registration/incorporation (Number and date, if any) ______________________________________________
6. Name and address ofAffiliatingUniversity ______________________________________________
7. Year of admission of first batch for undergraduate course ______________________________________________
8. Month & year of completion of first admitted UG batch ______________________________________________
9. No. of seats approved and date of Recognition by CCIM for existing UG/PG course(s) ______________________________________________
10. Name of the proposed new or higher course(s) of study ______________________________________________
11. Number of seats applied for in each course ______________________________________________
12. Details of: ______________________________________________
(a) additional financial allocation-  
(b) provision for additional space, equipment and otherinfrastructure facilities- ______________________________________________
(c) provision of recruitment of additional staff- ______________________________________________
13. Any other relevant information ______________________________________________
Date.............................................Place..............................................................................................Signature of ApplicantFull NameDesignationList of enclosures:-