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Union of India - Section
Section 10 in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003
10. Other enclosures as per the various parts of applications (Please indicate details).
Note - All the copies shall be attested by a gazetted officer.FORM-2(See sub-regulation (2) of regulation 4)Application For Permission To Open A New Or Higher Course Of Study Or Training| 1. Name of the applicant (in Block letters) | ______________________________________________ |
| 2. Complete Address with PIN code, telephone nos., fax and e-mail) (in Block letters) | ______________________________________________ |
| 3. Address of Head Office and Branch Office, if any, with Pin code, telephone Nos., telex, fax and e-mail) | ______________________________________________ |
| 4. Status of applicant whether State Government/UnionTerritory/ or University or Trust | ______________________________________________ |
| 5. Registration/incorporation (Number and date, if any) | ______________________________________________ |
| 6. Name and address ofAffiliatingUniversity | ______________________________________________ |
| 7. Year of admission of first batch for undergraduate course | ______________________________________________ |
| 8. Month & year of completion of first admitted UG batch | ______________________________________________ |
| 9. No. of seats approved and date of Recognition by CCIM for existing UG/PG course(s) | ______________________________________________ |
| 10. Name of the proposed new or higher course(s) of study | ______________________________________________ |
| 11. Number of seats applied for in each course | ______________________________________________ |
| 12. Details of: | ______________________________________________ |
| (a) additional financial allocation- | |
| (b) provision for additional space, equipment and otherinfrastructure facilities- | ______________________________________________ |
| (c) provision of recruitment of additional staff- | ______________________________________________ |
| 13. Any other relevant information | ______________________________________________ |