Calcutta High Court (Appellete Side)
M/S Acron Project Pvt. Ltd vs Bridge & Roof Co. (India) Ltd. & Ors on 12 December, 2022
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
12.12.2022 Ct. 5 D/L 9 ab WPA 26547 of 2022 M/s Acron Project Pvt. Ltd.
-Vs-
Bridge & Roof Co. (India) Ltd. & Ors.
Mr. Deeptangshu Kar ... for the petitioner Adjournment is prayed for on behalf of learned counsel appearing for the petitioner.
List this matter in the 2nd week of January, 2023.
( Moushumi Bhattacharya, J.)