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Calcutta High Court (Appellete Side)

M/S Acron Project Pvt. Ltd vs Bridge & Roof Co. (India) Ltd. & Ors on 12 December, 2022

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

12.12.2022 Ct. 5 D/L 9 ab WPA 26547 of 2022 M/s Acron Project Pvt. Ltd.

-Vs-

Bridge & Roof Co. (India) Ltd. & Ors.

Mr. Deeptangshu Kar ... for the petitioner Adjournment is prayed for on behalf of learned counsel appearing for the petitioner.

List this matter in the 2nd week of January, 2023.

( Moushumi Bhattacharya, J.)