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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(2) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(2)Words and expressions used herein but not defined in these Regulations shall have the same meaning as respectively assigned to them in the Act and Rules made thereunder.Chapter-II Sitting and Office Hours