Punjab-Haryana High Court
Sukhdev Kumar And Another vs The Punjab State Warehousing ... on 25 November, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M- No. 34369 of 2009 (O&M)
Date of Decision : 25.11.2011
Sukhdev Kumar and another ...Petitioners
Versus
The Punjab State Warehousing Corporation and another ...Respondents
..........
CORAM: HON'BLE MR. JUSTICE ALOK SINGH
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1. Whether Reporters of local newspapers may be allowed to see judgment?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Present: Mr. S.S. Swaich, Advocate
for the petitioners.
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Alok Singh, J. (Oral)
Learned counsel for the petitioners states that since appeal has been decided by the Appellate Court, therefore, present petition be dismissed as not pressed.
Dismissed as not pressed.
( Alok Singh )
November 25, 2011 Judge
Anand