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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5) in Tamil Nadu Local Fund Audit Rules, 2016

(5)The Director or his subordinate officers as per the delegation given by the Director shall also invite any officer or member of a local authority or local fund of an explanation is required from him specifying the point needed to be explained, in writing in Form-D under clause (c) of sub-section (1) of section 8 of the Act.