Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Jharkhand - Subsection Section 130(ix) in Bihar Education Code, 1961 (ix)to maintain an up-to-date list of all the teachers employed in the schools maintained or aided by the local bodies This list will give all such particulars as date of appointment, scale of pay, age and existing pay etc.;
