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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(d) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(d)All appointments on regular or contract basis shall be subject to verification of character and antecedents, as may be decided by the Commission from time to time.