Punjab-Haryana High Court
Subhash Chander vs Hpgcl & Ors on 28 September, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.9985 of 2014
Date of Decision: 28.09.2018
Subhash Chander ... Petitioner
Versus
Haryana Power Generation
Corporation Ltd. and others ... Respondents
CORAM:- HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Vikas Chatrath, Advocate,
for the petitioner.
Mr. Sunil Nehra, Advocate,
for Mr. P.S. Poonia, Advocate,
for the respondents.
***
RAJIV NARAIN RAINA, J.(Oral)
For orders, see CWP No.10103 of 2014, Vijay Kumar Arora v. Haryana Power Generation Corporation Ltd. and others, of even date.
(RAJIV NARAIN RAINA) 28.09.2018 JUDGE manju Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 07-10-2018 08:14:17 :::