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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(j) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(j)"investment adviser" means any person registered under Securities and Exchange Board of India (Investment Advisers) Regulations, 2013;