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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(35) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(35)“Licensee” means a person /company/firm to whom a license has been granted for manufacturing or processing pre-mixed Animal feed and Mineral mixture;