Rajasthan High Court - Jodhpur
Karni Dan & Ors vs State & Ors on 9 February, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B.Civil Writ Petition No. 750 / 2017
Mukesh Kumar Tailor S/o Shri Ram Prashad Tailor, Aged About 39
Years, R/o Village & Post Dhamatar, Teh. & District Pratapgarh,
Rajasthan
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad Pratapgarh, Rajasthan
3. District Establishment Committee Through Its Chairman, Zila
Parishad Pratapgarh, Rajasthan
----Respondents
(2) S.B.Civil Writ Petition No. 1164 / 2017
Suresh Kumar Chandel S/o Shri Moti Lal Chandel,, Aged About 45
Years, R/o 2/330, 331, RHB, Nagaur, District Nagaur, Rajasthan
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan
3. Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan
4. Chief Executive Officer,, Zila Parishad Nagaur, Rajasthan
5. District Establishment Committee Through Its Chairman,, Zila
Parishad Nagaur, Rajasthan
----Respondents
(3) S.B.Civil Writ Petition No. 1204 / 2017
1. Ganpat Ram S/o Shri Narna Ram, Aged About 31 Years, R/o
VPO Rasla, Tehsil Fatehgarh, District Jaisalmer, Rajasthan.
2. Madan Lal S/o Shri Bhawru Ram, R/o Dabla, Tehsil Fatehgarh,
District Jaisalmer, Rajasthan.
----Petitioners
Versus
(2 of 31)
[CW-750/2017]
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Secretary, Department of Education, Govt. of Rajasthan, Jaipur,
Rajasthan
3. Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. Chief Executive Officer, Zila Parishad Jaisalmer, Rajasthan.
5. District Establishment Commitee Through Its Chairman,, Zila
Parishad Jaisalmer, Rajasthan.
----Respondents
(4) S.B.Civil Writ Petition No. 1211 / 2017
Kaluram S/o Shri Ramchandra,, Aged About 37 Years, B/c Jat, R/o
Village Bhakhriwala, Tehsil Rohat, District Pali, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Chief Executive Officer,, Zila Parishad Pali, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad Pali, Rajasthan.
4. Rajesh Kumar S/o Shri Baluram,, At Present Posted At
Panchayat Samiti Raipur, District Pali, As Teacher Gr. III Level II,
Subject Social Studies, Through Chief Executive Officer, Zila
Parishad Pali. Roll No. 75238444
5. Jethu Singh S/o Shri Chutar Singh,, At Present Posted At
Panchayat Samiti Sumerpur, Disrict Pali, As Teacher Gr. III Level
II, Subject Social Studies, Through Chief Executive Officer, Zila
Parishad Pali. Roll No. 75222518
----Respondents
(5) S.B.Civil Writ Petition No. 1212 / 2017
Parmeshwar Kumar S/o Shri Mishri Lal,, Aged About 36 Years, B/c
Jat, R/o Village Kala Pipal Ki Dhani, Post Jhitda, Tehsil Rohat,
District Pali, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Chief Executive Officer,, Zila Parishad Pali, Rajasthan.
(3 of 31)
[CW-750/2017]
3. District Establishment Committee Through Its Chairman,, Zila
Parishad Pali, Rajasthan.
4. Santosh Kumar S/o Shri Harfool Singh,, At Present Posted At
Panchayat Samiti Jaitaran, District Pali, As Teacher Gr. III Level II,
Subject Hindi, Through Chief Executive Officer, Zila Parishad Pali.
Roll No. 75226715
5. Ugama Ram Kumawat S/o Shri Laboo Ram,, At Present Posted
At Panchayat Samiti Marwar Junction, District Pali, As Teacher Gr.
III Level II, Subject Hindi, Through Chief Executive Officer, Zila
Parishad Pali. Roll No. 75234568
----Respondents
(6) S.B.Civil Writ Petition No. 1213 / 2017
Nemaram S/o Shri Heeraram,, Aged About 38 Years, B/c Meghwal,
R/o Village Rundiya, Post Atbada, Tehsil Sojat City, District Pali,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Chief Executive Officer,, Zila Parishad Pali, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad Pali, Rajasthan.
4. Om Prakash Meghwal S/o Shri Nathuram Meghwal,, At Present
Posted At Panchayat Samiti Rani, District Pali, As Teacher Gr. III
Level II, Subject Social Studies, Through Chief Executive Officer,
Zila Parishad Pali. Roll No. 75211027
5. Ghanshyam S/o Shri Dhunni Lal,, At Present Posted At
Panchayat Samiti Sumerpur, District Pali, As Teacher Gr. III Level
II, Subject Social Studies, Through Chief Executive Officer, Zila
Parishad Pali. Roll No. 75238679
----Respondents
(7) S.B.Civil Writ Petition No. 527 / 2017
Mahendra Kumar S/o Shri Kesha Ram,, Aged About 28 Years, R/o
Village-lavari, Post-siyara, Tehsil-pipar City, District-jodhpur,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan
2. Secretary, Department of Education,, Government of Rajasthan,
Jaipur, Rajasthan
(4 of 31)
[CW-750/2017]
3. Director, Elementary Education,, Bikaner, District-bikaner.
4. Chief Executive Officer,, Zila Parishad Jodhpur, Rajasthan
5. District Establishment Committee Through Its Chairman,, Zila
Parishad Jodhpur, Rajasthan
----Respondents
(8) S.B.Civil Writ Petition No. 15156 / 2016
1. Harish Chandra S/o Lal Singh Katara Parmar, Aged About 33
Years, R/o Kali Aamdi, Post Saliya Via Barodiya Tehsil & District-
Banswara
2. Lal Singh Damor S/o Kavalaji Damor, Aged About 31 Years, R/o
Mokam Seranagala Post- Tamtiya, Tehsil- Aambapura, District-
Banswara
3. Raghvesh Chandra S/o Mangi Lal, Aged About 30 Years, R/o
Mokam- Bakaner, Post- Ghikli Tehsil- Kushalgarh, District-
Banswara
4. Mukesh Kumar S/o Vesta Singhda, Aged About 32 Years, R/o
Mokam- Khajura, Post- Ukala Tehsil- Kushalgarh, District-
Banswara
5. Vasudev Aadiwasi S/o Kacharu, Aged About 30 Years, R/o
Mokam- Chandanpura, Post- Bori, Tehsil- Gadi, District- Banswara
6. Dhiraj Damor S/o Gema Damor, Aged About 33 Years, R/o
Bgayacha, Post- Badlipada, Tehsil- Kushalgarh, District- Banswara
7. Thawar Chand S/o Kantilal, Aged About 30 Years, R/o
Kajalpada, Post- Mundadi Tehsil- Kushalgarh, District- Banswara
8. Ravji S/o Hamji Bhabhor, Aged About 31 Years, R/o Timeda
Chota, Post- Ghikli, Tehsil- Sajjangarh, District- Banswara
9. Prabhulal Garasiya S/o Menhji Garasiya, Aged About 30 Years,
R/o Mokam/post- Biladi, Tehsil- Sajjangarh, District- Banswara
10. Dinesh Chandra Maida S/o Shyamji Maida, Aged About 32
Years, R/o Nagda Chhoti, Post- Badlipada Tehsil- Kushalgarh,
District- Banswara
11. Laxman Yadav S/o Bhagwati Lal Yadav, Aged About 30 Years,
R/o Vinod Tokij Ke Back Side Baba Basti, District- Banswara
12. Keshav Lal Patel S/o Sohan Lal Patel, Aged About 30 Years,
R/o Dokar, Tehsil- Aanandpuri, District- Banswara
13. Shankar Lal S/o Ladji, Aged About 31 Years, R/o Mokam/post-
Biladi, Tehsil- Sajjangarh, District- Banswara
14. Prakash Chandra Garg S/o Gulab Ji Garg, Aged About 33
(5 of 31)
[CW-750/2017]
Years, R/o Surpur, Tehsil/district- Banswara
15. Rajesh Kumar Pargi S/o Dhanji Pargi, Aged About 29 Years,
R/o Mokam/post- Potiwada, Tehsil- Aanandpuri, District- Banswara
16. Vallabh Singh Machhar S/o Man Singh Machhar, Aged About 30
Years, R/o Sendnani Post- Sangariya, Tehsil- Gangadtalai, District-
Banswara
17. Suresh Chandra Tabiyar S/o Rama Tabiyar, Aged About 31
Years, R/o Difor, Tehsil- Sajjangarh, District- Banswara
18. Laxman Singh Ninama S/o Dal Singh, Aged About 32 Years,
R/o Mokam/post- Sagwa, Tehsil- Sajjangarh, District- Banswara
19. Surjit Singh S/o Dal Singh, Aged About 30 Years, R/o
Mokam/post- Sagwa, Tehsil- Sajjangarh, District- Banswara
20. Badami Lal Damor S/o Soma Damor, Aged About 32 Years,
R/o Dokar, Tehsil- Aanandpuri, District- Banswara
21. Ramesh Chandra S/o Madiya, Aged About 30 Years, R/o
Mokam/post- Sagwa, Tehsil- Sajjangarh, District- Banswara
22. Suraj Mal Bhagora S/o Manuji Bhagora, Aged About 31 Years,
R/o Samariya, Tehsil/district- Banswara
23. Vimal Kumar Pargi S/o Devilal Pargi, Aged About 29 Years, R/o
Chouthmal, Post- Barjadiya, Tehsil/District- Banswara
24. Laxman Singh Damor S/o Rawji Damor, Aged About 29 Years,
R/o Kakniya, Post- Sabalpura Tehsil- Kushalgarh, District-
Banswara
25. Ramchandra S/o Hurteng, Aged About 30 Years, R/o
Mokam/post- Sagwa, Tehsil- Sajjangarh, District- Banswara
26. Surekha S/o Isab, Aged About 30 Years, R/o Mokam/post-
Sagwa, Tehsil- Sajjangarh, District- Banswara
27. Man Singh Singara S/o Kaliya, Aged About 29 Years, R/o
Jambudi, Post- Piplod, Tehsil- Bagidora, District- Banswara
28. Prakash Chandra S/o Vijaipal Bhagora, Aged About 30 Years,
R/o Nai Abadi, Kushalpura, District- Banswara
29. Narendra Bamniya S/o Sankar Lal, Aged About 29 Years, R/o
Mukam/post- Thikariya, Tehsil- Gadi, District- Banswara
30. Lalu Ram S/o Nathu Bhagora, Aged About 28 Years, R/o
Mukam/post- Thikariya, Tehsil- Gadi, District- Banswara
31. Nanu Lal Damor S/o Deva Damor, Aged About 30 Years, R/o
Ojariya, Post- Metwala, Tehsil- Gadi, District- Banswara
(6 of 31)
[CW-750/2017]
32. Santosh Damor S/o Satish Chandra Damor, Aged About 29
Years, R/o Aahiyapada Post- Tamtiya, Tehsil- Gadi, District-
Banswara
33. Punamchand Khant S/o Dhaneshwar Khant, Aged About 31
Years, R/o Hatholiya Pada, Post- Borli, Tehsil- Gadi, District-
Banswara
34. Lakseeram Maida S/o Khatu Maida, Aged About 31 Years, R/o
Singpura, Tehsil/district Banswara
35. Valam Singh S/o Man Siingh, Aged About 33 Years, R/o
Sendnani, Tehsil- Gangdtalai District- Banswara
36. Rooplal Dindor S/o Deva Dindor, Aged About 29 Years, R/o
Varet, Tehsil- Aanandpuri District- Banswara
37. Shambhulal Aadiwasi S/o Maneng Aadiwasi, Aged About 31
Years, R/o Mukam/post- Rohida, Tehsil Gadi, District- Banswara
38. Shankar Lal Aadiwasi S/o Soma Aadiwasi, Aged About 30
Years, R/o Mukam/post- Rohida, Tehsil- Gadi, District- Banswara
39. Shailesh Kumar Garasiya S/o Samsu Garasiya, Aged About 31
Years, R/o Mukam/post- Rohida, Tehsil- Gadi, District- Banswara
40. Ramesh Chandra S/o Bhura Garasiya, Aged About 32 Years,
R/o Aamba Post- Mahudi, Tehsil- Sajjangarh, District- Banswara
41. Ishwar Lal Damor S/o Kalji Damor, Aged About 30 Years, R/o
Jalampuri Biladipada, Post- Unkala, Tehsil- Kushalgarh, District-
Banswara
42. Premchandra S/o Bhima Maida, Aged About 31 Years, R/o
Panada, Post- Badisarwa, Tehsil- Kushalgarh, District- Banswara
43. Dilip Garasiya S/o Anil, Aged About 32 Years, R/o Sevniya,
Post- Mahudi, Tehsil- Sajjangarh, District- Banswara
44. Bhatu Rm Dindor S/o Kika, Aged About 31 Years, R/o
Jivakhunta, Tehsil- Sajjangarh, District- Banswara
45. Bahadur Singh Devda S/o Man Singh Devda, Aged About 30
Years, R/o Nirnawat, Tehsil- Kushalgarh District- Banswara
46. Kishor Kumar Damor S/o Chokha Damor, Aged About 31
Years, R/o Amlipada, Post- Timeta, Tehsil- Kushalgarh, District-
Banswara
47. Ramesh Chandra Barjod S/o Jeeva Barjod, Aged About 29
Years, R/o Mukam/post- Barajdiya, Tehsil- Aanandpuri District
Banswara
(7 of 31)
[CW-750/2017]
48. Kanti Lal Dindor S/o Teru Dindor, Aged About 31 Years, R/o
Bawadi Dindor, Post- Bassi, Tehsil- Kushalgarh, District- Banswara
49. Kanti Lal Ninama S/o Badaji, Aged About 32 Years, R/o Bhaler
Bhondar, Tehsil- Aanandpuri District- Banswara
50. Sohan Lal Damor S/o Soma Damor, Aged About 32 Years, R/o
Mukam/post- Rohan Vadi, Tehsil- Gangtalai, District- Banswara
51. Rajendra Kumar Bugh S/o Mogalal, R/o Metwala, Tehsil- Gadi,
District- Banswara
52. Ajeet Kumar Damor S/o Phulji, R/o Rati Talai Chandarwada
Tehsil/district- Banswara
53. Chhagan Lal S/o Meethalal Maida, R/o Hirji Daida Post-
Batigama, Tehsil- Bagidora District- Banswara
54. Raman Lal Machhar S/o Kabha Machhar, R/o Mukam/post
Vareth, Tehsil- Aanandpuri District- Banswara
55. Joahan Singh Devda S/o Hav Singh, Aged About 30 Years, R/o
Kajalpada Post- Mundadi, Tehsil- Kushalgarh, District- Banswara
56. Prabhu Lal Damor S/o Shri Deva Damor, Aged About 32 Years,
R/o Mukam/post Dokar, Tehsil- Aanandpuri District- Banswara
57. Shanti Lal Vadera S/o Kanahiya Vadera, Aged About 32 Years,
R/o Mukam/post Dokar, Tehsil- Aanandpuri District- Banswara
58. Bahadur Singh Bhabhor S/o Manji Bhabhor, Aged About 33
Years, R/o Mukam/post- Lankai, Tehsil- Gangdtalai, District-
Banswara
59. Tol Singh Damor S/o Bijiya Damor, Aged About 30 Years, R/o
Satsera Kalla, Post-himmatgarh, Tehsil-sajjangarh, District-
banswara
60. Sohanlal Katara S/o Manheng,, R/o Mukam/post-moti-timbi,
Tehsil-gangdtalai, District-banswara
61. Krishna Kumar Ninama S/o Shambhulal Ninama, R/o
Mandlepada Post-bori, Tehsil-gadi, District-banswara
62. Geeta Pargi S/o Harishchandra Pargi, Aged About 28 Years,
R/o Mukam/post- Madkola Mogdi, Tehsil-aanandpuri District-
banswara
63. Laxman Lal Tabiyar S/o Kamalkant Tabiyar, Aged About 30
Years, R/o Tariyapada Post-jolana, Tehsil-gadi, District-banswara
64. Rakesh Vadkhiya S/o Amar Singh,, Aged About 30 Years, R/o
Vadkhiya Post-mohakampura, Tehsil-kushalgarh, District-banswara
(8 of 31)
[CW-750/2017]
65. Mukesh Chandra Ninama S/o Hurteng Ninama, Aged About 28
Years, R/o Mukam/post-sagwa, Tehsil-sajjangarh, District-
banswara
66. Vijay Singh Ad S/o Harji Ad, Aged About 30 Years, R/o
Galwani Post- Ramgarh, Tehsil- Kushalgarh, District- Banswara
67. Champalal Khant S/o Mani Lal Khant, Aged About 30 Years,
R/o Punjakhuladi Post- Mundri, Tehsil- Aanandpur District-
Banswara
68. Dhulchand Kharadi S/o Khatu Ji Karadi, Aged About 29 Years,
R/o Chittore Mafi Post- Dungra Bada, Tehsil- Sajjangarh, District-
Banswara
69. Kanita Kumari S/o Ram Singh Muniya, Aged About 28 Years,
R/o Borkunda Post- Kansarwadi, Tehsil- Sajjangarh, District-
Banswara
70. Lal Singh Pargi S/o Goutamlal Pargi, R/o Varet, Tehsil-
Aananadpuri District- Banswara
71. Vijay Singh S/o Man Singh Tabiyar, Aged About 29 Years, R/o
Dhanewa Post- Odwada, Tehsil- Gadi, District- Banswara
72. Heera Lal Pargi S/o Manji Pargi, Aged About 30 Years, R/o
Chikali Post- Chikali Teja, Tehsil- Aanandpuri District- Banswara
----Petitioners Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur
2. The State of Rajasthan, Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
3. Zila Parishad, Udaipur Through Chief Executive Officer, Zila
Parishad Banswara
4. Zila Parishad, Udaipur Through the Chief Executive Officer, Zila
Parishad Udaipur
----Respondents
(9) S.B.Civil Writ Petition No. 15313 / 2016
Kiram Khileri D/o Shri Khanga Ram Khileri,, Aged About 27 Years,
R/o Ghada Bas, Deedwana, Tehsil-deedwana, District-nagaur
----Petitioner
Versus
1. The State of Rajasthan Through Its Secretary Cum
Commissioner,, Department of Rural Development and Panchayati
(9 of 31)
[CW-750/2017]
Raj, Government of Rajasthan, Secretariat, Jaipur
2. The Chief Executive Officer,, Zila Parishad, Nagaur
----Respondents
(10) S.B.Civil Writ Petition No. 133 / 2017
1. Mehram Kala S/o Bhanwar Lal, Aged About 30 Years, R/o
Village Basni Khalil, Post Gaju Via-Kuchera, District-Nagaur,
Rajasthan
2. Ramratan Lakhera S/o Govind Ram Lakhera, Aged About 39
Years, R/o Village & Post-Kuchera, District-Nagaur, Rajasthan
3. Parmeshwar Gour S/o Ramniwas Gour, Aged About 30 Years,
R/o Village & Post-Kuchera, District-Nagaur, Rajasthan
4. Prathvi Raj Songara S/o Chena Ram Songara, Aged About 43
Years, R/o Near Samas Talab, Peer Balakh Mohalla, Tehsil &
District-Nagaur, Rajasthan
----Petitioner Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Nagaur, Rajasthan
3. District Establishment Committee Thorugh Its Chairman,, Zila
Parishad, Nagaur, Rajasthan
----Respondents
(11) S.B.Civil Writ Petition No. 220 / 2017
1. Gopal Ram Thalor S/o Shri Ganesha Ram, Aged About 28 Years,
Resident of Bakwas, Tehsil-Deedwana, District-Nagaur (Rajasthan)
2. Sanju D/o Shri Arjun Ram Budania, Aged About 27 Years,
Resident of Village-Pyanwa, Post-Khunkhuna, Tehsil-Deedwana,
District-Nagaur (Rajasthan)
----Petitioners
Versus
1. State of Rajasthan Through Secretary,, Department of Rural
Development and Panchayati Raj, Govt. of Rajasthan, Jaipur
2. Chief Executive Officer Cum Controller of Examination,, Zila
Parishad, Nagaur
----Respondents
(10 of 31)
[CW-750/2017]
(12) S.B.Civil Writ Petition No. 463 / 2017
Gautam S/o Sh. Jagdish Parsad, Aged About 24 Years, R/o Rajat
Nagar, Pali, District Pali
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural & Panchayati
Raj Department, Govenrment of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad, Pali, Rajasthan
3. District Establishment Committee Through Its Chairman, Zila
Parishad Pali, Rajasthan
----Respondents
(13) S.B.Civil Writ Petition No. 526 / 2017
Kaushalya D/o Sh. Gyani Ram, Aged About 36 Years, R/o House
No. 301,ward No. 29, Near Stadium, Nohar, District
Hanumangarh-335523.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayat
Raj Department, Government of Rajasthan, Jaipur, Rajasthan.
2. Chief Executive Officer,, Zila Parishad, Hanumangarh,
Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Hanumangarh, Rajasthan.
----Respondents
(14) S.B.Civil Writ Petition No. 534 / 2017
Uma Chaudhary D/o Sh. Krishna Kumar Chaudhary,, Aged About
34 Years, R/o 15-16, Behind Bharat Petrol Pump Station Gangrar,
Tehsil Gangrar, District Chittorgarh
---Petitiooner
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad, Chittorgarh, Rajasthan
(11 of 31)
[CW-750/2017]
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Chittorgarh, Rajasthan
----Respondents
(15) S.B.Civil Writ Petition No. 535 / 2017
Rajmal Khatik S/o Sh. Khemraj Khatik,, Aged About 34 Years, R/o
Village & Post Kunwaliya, Tehsil Gangrar, District Chittorgarh
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad, Chittorgarh, Rajasthan
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Chittorgarh, Rajasthan
----Respondents
(16) S.B.Civil Writ Petition No. 536 / 2017
Meena Chawla D/o Sh. Manohar Lal Chawla, Aged About 31 Years,
R/o Village & Post Kunwaliya, Tehsil Gangrar, District Chittorgarh
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural & Panchayati
Raj Department, Govenrment of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad, Chittorgarh, Rajasthan
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Chittorgarh, Rajasthan
----Respondents
(17) S.B.Civil Writ Petition No. 551 / 2017
1. Jagdish Singh Barath S/o Shri Ganesh Dan Barath,, Aged About
32 Years, R/o Village-deshnok, Tehsil & District-bikaner, Rajasthan.
2. Ghanshyam Dan Bareth S/o Shri Foos Dan Bareth,, R/o
Siyawaton Ka Baas, Deshnok, Tehsil & District-bikaner, Rajasthan.
3. Kaushalya Kumari D/o Shri Megha Ram,, R/o Nathawatpura,
Village-rampura, Tehsil & District-sikar, Rajasthan.
(12 of 31)
[CW-750/2017]
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan
2. Secretary, Department of Education,, Government of Rajasthan,
Jaipur, Rajasthan
3. Director, Elementary Education,, Bikaner, District-bikaner,
Rajasthan.
----Respondents
(18) S.B.Civil Writ Petition No. 641 / 2017
1. Gurmeet Singh S/o Shri Veer Singh,, Aged About 28 Years, R/o
Chak 12 GD, PO 1SKM, Tehsil-gharsand, District-sriganganagar,
Rajasthan. (teacher Grade-III, Level-II, Roll No. 81201989,
Subject-science-maths)
2. Archana Aggarwal D/o Shri Prem Chand Aggarwal W/o Shri
Rajiv Aggarwal,, Aged About 36 Years, R/o H.No. 22 A, Sarswati
Nagar, Tehsil & District-sriganganagar, Rajasthan. (teacher Grade-
III, Level-II, Roll No. 81208026, Subject-social Studies)
---Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. Chief Executive Officer Cum Controller of Examination,, Zila
Parishad, Sri Ganganagar, Rajasthan.
----Respondents
(19) S.B.Civil Writ Petition No. 674 / 2017
Suresh Kumar Sharma S/o Shri Ram Kumar Sharma, Aged About
35 Years, R/o D-55, Sector 6L, Behind Water Works and
Sadbhavna Park, Hanumangarh Junction, District Hanumangarh,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
& Panchayat Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Secretary,, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
(13 of 31)
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3. Director,, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. Chief Executive Officer, Zila Parishad Hanumangarh, Rajasthan.
5. District Establishment Committee Through Its Chairman,, Zila
Parishad Hanumangarh, Rajasthan.
----Respondents
(20) S.B.Civil Writ Petition No. 675 / 2017
1. Swarup Dan S/o Shri Durga Dan, Aged About 39 Years, R/o
VPO Rama, Tehsil Fateshgarh Deshnok, District Jaisalmer,
Rajathan.
2. Durgesh Narayan S/o Sh. Sushil Kumar, R/o Gali No. 2 (B), Kali
Tanki Wali Gali, Plot No. 5, Vidhya Nagar, District Jodhpur,
Rajasthan.
3. Kisana Ram S/o Shri Taja Ram Punia,, R/o Village Dhandhan,
Tehsil Fatehpur, District Sikar, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Department of Rural
& Panchayat Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Secretary,, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
3. Director,, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. Chief Executive Officer,, Zila Parishad Rajsamand, Rajasthan.
5. District Establishment Committee Through Its Chairman,, Zila
Parishad Rajsamand, Rajasthan.
----Respondents
(21) S.B.Civil Writ Petition No. 698 / 2017
1. Ramesh Kumar S/o Shri Chutara Ram, Aged About 32 Years,
R/o Daiya Classes, Opposite Vishnoi Dharmshala, Bhati Chorah,
Jodhpur, District Jodhpur, Rajasthan
2. Ashok Kumar S/o Shri Gumana Ram, R/o Behind Govt. Hospital
Saraswati Nagar, Pokran, District Jaisalmer, Rajasthan
(14 of 31)
[CW-750/2017]
----Petitioners
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan
3. Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan
4. Chief Executive Officer, Zila Parishad Jaisalmer, Rajasthan
5. District Establishment Committee Through Its Chairman, Zila
Parishad Jaisalmer, Rajasthan
----Respondents
(22) S.B.Civil Writ Petition No. 709 / 2017
1. Suresh Ram S/o Shri Ghewar Ram,, Aged About 36 Years, R/o
Village Post Tilwasani, Tehsil Pipar, District Jodhpur (Raj.)
2. Paras Ram Vandawat S/o Shri Vikram Ram Vandawat,, R/o
Village & Post Panchuda Kalla, Via Bagdi Nagar, Tehsil Sojat,
District Pali (Raj.)
3. Chandrawati D/o Shri Mangi Lal Ji,, R/o Village & Post Sadri,
Tehsil Devpuri, District Pali (Raj.)
4. Sanju Kumari D/o Ramniwas,, R/o Village Tagora Shwroop
Singh, Teh. Jhunjhunu District Jhunjhunu, Rajasthan
5. Rakesh Kumar S/o Budh Ram,, R/o Village & Post Bandha Chop
Teh. Dig District Bharatpur, Rajasthan
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad, Pali, Rajasthan
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Pali, Rajasthan
---Respondents
(23) S.B.Civil Writ Petition No. 565 / 2017
(15 of 31)
[CW-750/2017]
1. Karni Dan S/o Shri Gordhan Dan, Aged About 30 Years, R/o
VPO Balewa, Tehsil Gadra Road, District Barmer, Rajasthan
2. Dinesh Kumar S/o Shri Om Prakash,, R/o Village Thirpali, Post
Thirpal-Bar, Tehsil Rajgarh, District Churu, Rajasthan
3. Dileep Kumar Shera S/o Shri Poonam Chand, R/o VPO Devikot,
Tehsil Fatehgarh, District Jaisalmer, Rajasthan
4. Mukesh Kumar S/o Shri Hanuman Singh, R/o Village Choradi
Aguni, Post Dhingadia, District Jhunjhunu, Rajasthan
5. Prahlad Singh S/o Shri Ram Chand, R/o Village Nagla-Lakhmi,
Post Panhori, Tehsil Deeg, District Bharatpur, Rajasthan
6. Sohan Ram S/o Shri Bhanwara Ram, R/o Village Burccha, Post
Bagoriya, Tehsil Bhopalgarh, District Jodhpur, Rajasthan
----Petitioners
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan
3. Director, Elementary Education, Bikaner
4. Chief Executive Officer, Zila Parishad Barmer, Rajasthan
5. District Establishment Committee Through Its Chairman, Zila
Parishad, Barmer, Rajasthan
---Respondents
(24) S.B.Civil Writ Petition No. 742 / 2017
Ramesh Kumar Bajage S/o Jointa Ram, Aged About 32 Years, R/o
VPO Surawa, Tehsil Sanchor, Distt. Jalore.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Rural
Development and Panchayat Raj., Govt. of Rajasthan Secretariat,
Jaipur.
2. The Chief Executive Officer, Zila Parishad, Jalore.
3. The Director,, Elementary Education Bikaner.
4. The District Education Officer,, Elementary Education, Jalore.
(16 of 31)
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5. Mandanlal S/o Pemaram for the Present Working As Teacher
Under the Zila Parishad Jalore.
----Respondents
(25) S.B.Civil Writ Petition No. 852 / 2017
Bal Krishna Sharma S/o Shri Hari Narayan Sharma,, Aged About
37 Years, R/o H.No. 58, Ram Rahim Street, Bagwano Ka Mohalla,
Old Ginani, Tehsil & District Bikaner, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through Secretary,, Department of Rural &
Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. Secretary, Department of Education, Govt. of Rajasthan, Jaipur,
Rajasthan
3. Director,, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. Chief Executive Officer, Zila Parishad Bikaner, Rajasthan.
5. District Establishment Commitee Through Its Chairman,, Zila
Parishad Bikaner, Rajasthan.
----Respondents
(26) S.B.Civil Writ Petition No. 854 / 2017
Sanju Kumari D/o Shri Ratan Lal, Aged About 29 Years, R/o Village
Daulatpura, Post Katrathal, Tehsil & District Sikar, Rajasthan.,
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
& Panchayati Raj, Govt. of Rajasthan, Jaipur, Rajasthan.
2. Secretary, Department of Education, Govt. of Rajasthan, Jaipur,
Rajasthan
3. Director,, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. Chief Executive Officer, Zila Parishad Bhilwara, Rajasthan.
5. District Establishment Commitee Through Its Chairman,, Zila
Parishad Bhilwara, Rajasthan.
----Respondents
(27) S.B.Civil Writ Petition No. 857 / 2017
(17 of 31)
[CW-750/2017]
Ganga Ram Chapariband S/o Shri Uda Ram, Aged About 41 Years,
R/o Village Chandlai, Tehsil Sojat, District Pali, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan
2. Secretary,, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
3. Director,, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. Chief Executive Officer,, Zila Parishad Jalore, Rajasthan.
5. District Establishment Commitee Through Its Chairman,, Zila
Parishad Jalore, Rajasthan.
----Respondents
(28) S.B.Civil Writ Petition No. 899 / 2017
1. Kishan Singh S/o Shri Dhok Singh,, Aged About 35 Years, R/o
Uthman, Teh. Sheoganj, District-sirohi, Rajasthan.
2. Umaid Singh S/o Parbat Singh Deora, R/o Village & Post-
Godana, Post-chuli, Teh. Sheoganj, District-sirohi, Rajasthan
3. Jitendra Singh Sindal S/o Takhat Singh Sindal, R/o 2-B-13
Housing Board Colony, Sirohi, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Sirohi, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Sirohi, Rajasthan.
----Respondents
(29) S.B.Civil Writ Petition No. 965 / 2017
Sombir Singh S/o Shri Amar Singh,, Aged About 34 Years, R/o
Village & Post Nawan, Teh. Rajgarh, District Churu, Rajasthan
----Petitioner
Versus
(18 of 31)
[CW-750/2017]
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Chittorgarh, Rajasthan
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Chittorgarh, Rajasthan
----Respondents
(30) S.B.Civil Writ Petition No. 966 / 2017
1. Imran Khan S/o Shri Ashfak Ahmad,, Aged About 37 Years, R/o
Quarishi Mohalla Sojat Road, District Pali, Rajasthan
2. Paras Ram Vandawat S/o Shri Viram Ram Vandawat,, R/o
Village & Post Panchuda Kalla Teh. Sojat City, District Pali,
Rajasthan
3. Kavita Choudhary D/o Shri Om Prakash Jat,, R/o Village & Post
Sojat Road, Teh. Sojat, District Pali, Rajasthan
4. Kiran D/o Shri Sahi Ram,, R/o Vinayak Pura Post Bhanwad Teh.
Osisan, District Jodhpur, Rajasthan
5. Suresh Kumar Sankhla S/o Buddh Raj Sankhla,, R/o Adrish
Ladha Colony, Sojat Road, District Pali, Rajasthan
6. Sohan Lal S/o Sesa Ram,, R/o Village Bhasana, Post Sojat
Road, District Pali, Rajasthan
7. Kewal Chand Mousalpuriya S/o Mohan Lal,, R/o 5/1E-31 New
Housing Board, Pali, District Pali, Rajasthan
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad, Pali, Rajasthan
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Pali, Rajasthan
----Respondents
(31) S.B.Civil Writ Petition No. 967 / 2017
Bhagwat Singh Chouhan S/o Pratap Singh Chouhan,, Aged About
31 Years, R/o Rathoreo Ka Samliya Vajpura, Teh. Dhariyabad,
District Pratapgarh, Rajasthan
----Petitioner
Versus
(19 of 31)
[CW-750/2017]
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Pratapgarh, Rajasthan
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Pratapgarh, Rajasthan
----Respondents
(32) S.B.Civil Writ Petition No. 1223 / 2017
Om Pati D/o Shri Roop Chand,, Aged About 31 Years, R/o Village &
Post- Mundi Tale, Teh. Rajgarh, District- Churu, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Churu, Rajasthan
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Churu, Rajasthan.
----Respondents
(33) S.B.Civil Writ Petition No. 500 / 2017
Rekha Kumawat D/o Shri Mohan Lal, Aged About 32 Years,
Resident of Bhana, Tehsil and District Rajsamand, Rajasthan
----Petitioner
Versus
1. State of Rajasthan Through Secretary, Panchayati Raj
Department, Government of Rajasthan, Secretariat, Jaipur,
Rajasthan
2. Chief Executive Officer, Zila Parishad, Rajsamand, District
Rajsamand, Rajasthan
----Respondents
(34) S.B.Civil Writ Petition No. 765 / 2017
Rameshwar Lal Gopawat S/o Shri Moti Lal Gopawat,, Aged About
34 Years, R/o Village-kharsan, Via Kheroda, District-udaipur,
Rajasthan
----Petitioner
Versus
(20 of 31)
[CW-750/2017]
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Udaipur, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Udaipur, Rajasthan.
----Respondents
(35) S.B.Civil Writ Petition No. 944 / 2017
1. Ramniwas S/o Ghewar Lal, Aged About 34 Years, R/o
Dhandhlas, Teh. Merta City, District- Nagaru, Rajasthan.
2. Santok Kumar Bhat S/o Labu Ram, R/o Netariyan, Teh. Merta
City, District- Nagaru, Rajasthan
3. Sarwan Kumar Palariya S/o Hari Ram Palariya, R/o Jawali, Post
Ren Teh. Merta City, District- Nagaru, Rajasthan
4. Narendra Kumar Barola S/o Chela Ram, R/o Meghwalo Ka
Mohalla Marwar Mundeva District-nagaur, Rajasthan
5. Sikander S/o Chhotu Deen, R/o Village & Post- Deh Teh. Jayal,
District- Nagaur, Rajasthan
6. Teja Ram S/o Shavata Ram,, R/o Dugastau Teh. Jayal, District,
Nagaur, Rajasthan.
7. Vijendra Sewada S/o Shri Bhanwar Lal Sewada,, R/o Village
Post-khokhar, Teh. Parbatsar District- Nagaur, Rajasthan.
8. Kalu Ram S/o Shri Jhumar Ram,, R/o Village Deh, Teh. Jayal,
District- Nagaur, Rajasthan
9. Yogesh Kumar Tak S/o Shri Kelash Chand Tak,, R/o A-44 Gandhi
Nagar Colony, Post-merta City, District-nagaur, Rajasthan.
10. Jagdish Rankawat S/o Shri Ganga Vishan, R/o Village-
satlawas, Teh. Merta City, District- Nagaur, Rajasthan.
11. Suman Kanwar D/o Chhog Singh Shekhawat,, Aged About 38
Years, R/o Village- Barwali, Tehsil- Makrana, Kuchaman, District-
Nagaur.
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Nagaur, Rajasthan.
(21 of 31)
[CW-750/2017]
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Nagaur, Rajasthan
----Respondents
(36) S.B.Civil Writ Petition No. 1030 / 2017
Sajjan Singh Rajpurohit S/o Shri Gheesu Singh, Aged About 38
Years, R/o 12/179 Chopasani Housing Board, Jodhpur District
Jodhpur (Rajasthan)
----Petitioner
Versus
1. State of Rajasthan Through Secretary Department of
Panchayatraj,, Govt. of Rajasthan, Jaipur.
2. Chief Executive Officer, Zila Parishad, Pali.
----Respondents
(37) S.B.Civil Writ Petition No. 1063 / 2017
1. Pukhraj S/o Kishna Ram, Aged About 31 Years, R/o Village &
Post Shankhwas, District Nagaur, Rajasthan.
2. Dilraj Meena S/o Ramshri Meena,, R/o Village & Post Bookna,
Teh. Sapotra, District Karauli, Rajasthan.
3. Rajendra Kumar S/o Shri Kailash Chand Bhargwa,, R/o Near Old
Post Office, Kuchman City District Nagaur, Rajasthan.
4. Babu Lal S/o Shera Ram,, R/o Raidhanu District Nagaur,
Rajasthan.
5. Ram Swaroop Jangir S/o Bhoma Ram,, R/o Soopka, Teh.
Didwana, District Nagaur, Rajasthan.
6. Bhanwar Lal S/o Moti Lal, R/o Bansa, Teh. Didwana, District
Nagaur, Rajasthan.
7. Nanu Ram S/o Ramu Ram, R/o Village & Post Jiliya, Teh.
Kuchaman, District Nagaru, Rajasthan.
8. Prema Ram S/o Jeevan Ram,, R/o Post Altawa, Palari Mahesh
Teh. Makarna, District Nagaur, Rajasthan.
9. Suwa Lal Kheteek S/o Hari Ram Kheteek, R/o Fathepuri Gate,
Jamatkhana Ka Pass Ward No. 18, Didwana, Nagaur.
10. Surendra Singh S/o Mani Ram,, R/o Village & Post Soneli, Teh.
Jayal, District Nagaur.
11. Pappu Lal S/o Gordhan Lal,, R/o Village & Post Panchwa, Teh.
Kuchaman City, District Nagaur.
12. Sunil Bhamu S/o Shri Jetha Ram,, R/o Palot, Teh. Didwana,
(22 of 31)
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District Nagaur, Rajasthan.
13. Raghunath Ram Jhuria S/o Bhagu Ram,, R/o Aajawa Teh.
Didwana, District Nagaur, Rajasthan.
14. Govind Ram S/o Ramniwas,, R/o Village Dhakaser, Post Tavra
Jayal, District Nagaur, Rajasthan.
15. Sumitra Mundal D/o Ram Prashad,, R/o Plot No. 5 Deep
Colony, Behind the Gangasingh Place Hotel, Nagaur, District
Nagaur, Rajasthan.
16. Rameshwar Lal Jarawata S/o Toda Ram,, R/o Chand Pura, Post
Jiliya, Teh. Kuchaman City, District Nagaur, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan.
2. Chief Executive Officer,, Zila Parishad Nagaur, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Nagaur, Rajasthan.
----Respondents
(38) S.B.Civil Writ Petition No. 1120 / 2017
Goma Ram S/o Shri Samti Ram, Aged About 39 Years, R/o Kheda,
Tehsil Bhinmal, District Jalore.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Department of
Rural & Panchayat Raj, Government of Rajasthan, Jaipur,
Rajasthan.
2. The Director,, Primary Education, Bikaner, District Bikaner,
Rajasthan.
3. The Chief Executive Officer, Zila Parishad Jalore, Rajasthan.
4. The District Establishment Committee Through Its Chairman,
Zila Parishad Jalore, Rajasthan.
----Respondents
(39) S.B.Civil Writ Petition No. 1131 / 2017
Babu Lal Meghwal S/o Moda Ram Ji,, Aged About 38 Years,
Resident of Village Amarpura Baas, Bhinasar, District Bikaner
----Petitioner
(23 of 31)
[CW-750/2017]
Versus
1. State of Rajasthan Through the Secretary,, Gramin Vikas and
Panchayat Raj Department, Govt. of Rajasthan, Jaipur
2. Zila Parishad, Bikaner, Through Its Chief Executive Officer,,
Bikaner
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Bikaner
----Respondents
(40) S.B.Civil Writ Petition No. 1142 / 2017
1. Ram Karan S/o Tilokaram, Aged About 40 Years, R/o Village-
saniya, Tehsil-Deedwana, District Nagaur (Rajasthan)
2. Munna Ram Jatya S/o Sitaram, Aged About 43 Years, R/o
Village Soyla, Tehsil-Bhopalgarh, District-jodhpur (Rajasthan)
----Petitioners
Versus
1. State of Rajasthan Through Secretary,, Department of Rural
Development and Panchayati Raj, Govt. of Rajasthan, Jaipur.
2. Chief Executive Officer Cum Controller of Examination,, Zila
Parishad, Nagaur.
----Respondents
(41) S.B.Civil Writ Petition No. 1156 / 2017
1. Om Prakash S/o Shri Thakara Ram, Aged About 32 Years, R/o
200, Sarano Ki Dhani, Parawa Tehsil- Chitalwana, District- Jalore,
Rajasthan.
2. Krishna Kumar S/o Shri Vela Ram,, R/o Village & Post- Bali,
Tehsil- Bagoda, District- Jalore, Rajasthan
3. Hitendra Kumar S/o Shri Bharat Kumar Sharma,, R/o Village-
Jhab, District- Jalore, Rajasthan.
4. Ramesh Kumar Sumer S/o Taga Ram Sumer, R/o Village Post-
Juni Balie, Teh. Bagada District- Jalor, Rajasthan
5. Sher Singh Rao S/o Jagat Singh,, R/o Village & Post- Jhab, Teh.
Chitlwana, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Jalore, Rajasthan.
(24 of 31)
[CW-750/2017]
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Jalore, Rajasthan.
----Respondents
(42) S.B.Civil Writ Petition No. 1189 / 2017
Praveen Kumar S/o Shri Talka Ram,, Aged About 32 Years,
Resident of Daspa, Tehsil Bhinmal, District Jalore.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary,, Department of
Rural & Panchayati Raj, Government of Rajasthan, Jaipur,
Rajasthan.
2. The Director,, Primary Education, Bikaner, District Bikaner,
Rajasthan.
3. The Chief Executive Officer,, Zila Parishad Jalore, Rajasthan.
4. The District Establishment Committee Through Its Chairman,,
Zila Parishad, Jalore, Rajasthan.
----Respondents
(43) S.B.Civil Writ Petition No. 1072 / 2017
Mukesh Garg S/o Shri Shyam Lal Garg,, Aged About 35 Years, R/o
Goswamiyo Ka Mohalla, Deogarh, District- Rajsamand, Rajasthan
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer,, Zila Parishad Rajsamand, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Rajsamand, Rajasthan
----Respondents
(44) S.B.Civil Writ Petition No. 1079 / 2017
1. Moti Ram Panwar S/o Shri Bhaga Ram Panwar,, Aged About 34
Years, R/o Baniyawas, Teh. Pachpadra, District Barmer, Rajasthan.
2. Rajendra Kumar S/o Shri Norang Ram,, R/o Village & Post
Nawan, Teh. Rajgarh, District Churu, Rajasthan.
3. Vishan Singh Rajpurohit S/o Raju Singh Rajpurohit,, R/o Village
& Post Kanana, Teh. Pachpadra, District Barmer, Rajasthan.
(25 of 31)
[CW-750/2017]
4. Dala Ram Prajapat S/o Mohan Lal Prajapat,, R/o Near New
Garam Panchayat Pachpadra, District Barmer, Rajasthan.
5. Choukha Ram S/o Chima Ram,, R/o Mahadev Colony Ward No.
22, Balotra District Barmer, Rajasthan.
6. Anita Kanwar Bhati D/o S.S. Bhati,, R/o Village & Post Dheedas,
Teh. Samdari, District Barmer, Rajasthan.
7. Kishor Kumar S/o Bhagavan Chand,, R/o Upsro Ka Vaas Padru,
District Barmer, Rajasthan.
8. Daya Ram S/o Dungar Ram, R/o 28 PBN, Post Bhagwan Sar,
Suratgarh, District Ganganagar, Rajasthan
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan.
2. Chief Executive Officer,, Zila Parishad Barmer, Rajasthan.
3. District Establishment Committee Through Its Chairman,, Zila
Parishad, Barmer, Rajasthan.
----Respondents
(45) S.B.Civil Writ Petition No. 1419 / 2017
Dharampal Sihag S/o Shri Mohan Lal Sihag,, Aged About 33 Years,
Resident of VPO Khandwa, Tehsil & District Churu.
----Petitioner
Versus
1. The State of Rajasthan Through Its Secretary Cum
Commissioner,, Department of Rural Development and Panchayati
Raj, Government of Rajasthan, Secretariat, Jaipur.
2. The Chief Executive Officer,, Zila Parishad Churu.
----Respondents
(46) S.B.Civil Writ Petition No. 1060 / 2017
Rakesh Vishnoi S/o Sh. Roopa Ram,, Aged About 35 Years, R/o
Village- Lalasar Post- Dawal, Tehsil- Chitalwana, District- Jalore
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Rural Development
and Panchayati Raj Department, Jaipur
(26 of 31)
[CW-750/2017]
2. The Chief Executive Officer,, Zila Parishad, Jalore
----Respondents
(47) S.B.Civil Writ Petition No. 2790 / 2015
Sarita Manju D/o Harbish Ram Manju W/o Sarwan Ram Sinwar,
aged about 30 years, resident of Eastern Side of FCI Godown,
Veer Teja Colony, Nagaur.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary,, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Jaipur.
2. The Secretary cum Commissioner, Department of Rural
Development and Panchayat Raj. (Panchayati Raj Elementary
Education), Government of Rajasthan, Jaipur.
3. The Chief Executive Officer, Zila Parishad, Nagaur (Raj.).
----Respondents
(48) S.B.Civil Writ Petition No. 1255 / 2017
1. Ram Niwas Bishnoi S/o Shri Ranjita Ram, Aged About 33 Years,
R/o Village & Post- Desalsar, Tehsil- Nokha, District- Bikaner,
Rajasthan.
2. Shrwan S/o Shri Basti Ram Bishnoi,, R/o Village & Post-
Salundiya, Tehsil- Nokha, District- Bikaner, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan Through the Secretary,, Rural & Panchayati
Raj Department, Government of Rajasthan, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad Ajmer, Rajasthan
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Ajmer, Rajasthan
----Respondents
(49) S.B.Civil Writ Petition No. 545 / 2017
Anita D/o Kailash Soni, Aged About 33 Years, R/o 2/453, Kudi
Bhagtasani, Housing Board, Jodhpur, District-jodhpur, (raj.)
----Petitioner
(27 of 31)
[CW-750/2017]
Versus
1. The State of Rajasthan Through the Secretary,, Rural
Development and Panchayati Raj Department, Government of
Rajasthan, Secretariat, Jaipur.
2. The Zila Parishad Through the Examination Controller, Chief
Executive Officer, Zila Parishad, Chitorgarh.
3. The District Establishment Committee, Chittorgarh
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Moti Singh, Mr. T.S. Rathore, Mr. Vikas
Bijaarnia, Mr. Manish Shishodia, Mr. Sumer
Singh Gour, Mr. Ankur Anand Sharma,
Mr. Dinesh Vishnoi, Mr. B.S. Devra, Mr.
Dinesh Jyani, Mr. I.S. Pareek, Mr. Harish
Jangid, Mr. Himanshu Shrimali. Mr. Kailash
Jangid
For Respondent(s) : Mr. S.S. Ladhrecha-AAG assisted by Mr. Vikas
Choudhary
_____________________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Judgment / Order 09/02/2017 All the abovementioned writ petitions shall stand disposed of by this common order as the issue involved is identical.
The facts in short are that the respondent-Zila Parishad issued the advertisement dated 24.02.2012 for recruitment to the post of Teacher Grade III-2012. The selections made in pursuance to the said advertisement were challenged before this Court. Subsequently, the Division Bench of this Court vide judgment and order dated 08.12.2014 passed in Manju Choudhary & ors. Vs. State of Rajasthan & ors. (DB Civil Special Appeal (Writ) No.35/2014)), while partly allowing the Special Appeals passed (28 of 31) [CW-750/2017] the following directions:
"We do not find any error of law and agree with the reasoning given by learned Single Judge in Ramdhan Kumawat V/s The State of Rajasthan & anr. (supra), pursuant to which the results have to be 14 revised after fresh evaluation of answers. The revision of select list is thus not complete and the process is still open. In the circumstances, in order to allay any apprehension and to protect the interest of the appellants-petitioners, who were appointed, and are under constant threat on the revision of lists under directions of the Court, without any fault attributed to them, we find it appropriate to quash the order dated 30.8.2013 passed by the Secretary and Commissioner, Gramin Vikas and Panchayati Raj Department (Panchayati Raj Primary Education), Government of Rajasthan, Jaipur, to the extent that it directs termination of services of those persons, who were ousted from selections on the declaration of the first revised results. We direct that at this stage, they will not be ousted from service. The termination orders passed, if any, consequent to the orders dated 30.8.2013, are set aside. The directions given by learned Single Judge in Ramdhan Kumawat V/s The State of Rajasthan & anr. (supra), namely, that the Expert Committee will issue model answer keys afresh and that the results will be revised in accordance with such keys, will be given effect to, leaving the question of its correctness open. The State Government will be at liberty to pass fresh orders, after revising the results and adjusting equities protecting the interest of the appellants-petitioners, to the extent that they will not be ousted from the select list and will be placed as far as possible at the bottom of the revised select list."
As a result, all those candidates whose names appeared in the revised list were granted appointment and those who had already stood selected, continued to remain in service in spite of the fact that their names no more figured in the revised list. The outfall is that there were many candidates whose names were not in merit in the first list but as per the revised result got more marks than those who were allowed to continue in service by the order of the High Court even though, they now had less (29 of 31) [CW-750/2017] marks than the petitioners. The Special Leave Petition against the judgment and order dated 08.12.2014 was also dismissed. Thus, as on date, all those candidates who had got less marks than the petitioners are continuing to be retained in service and the same has resulted in filing of number of writ petitions by candidates who now have more marks as per the revised result. Thus, the grievance of the petitioners is that in pursuance to the same selection, the candidates less meritorious to the petitioners are continuing in service, whereas, as per the revised result, the petitioners have got more marks than those who are retained in service by the order of the Court. In short, those who had got less marks than the petitioners are still continuing in service.
The matter having been settled uptill Hon'ble Supreme Court, the candidates who were appointed in pursuance to the first list shall have to be permitted to continue. The respondent- State taking into account the grievance of the petitioners have tried to workout the possibility to adjust as many as candidates as possible from amongst those who have got more marks than the last candidate selected to the extent of the vacancies still available out of the advertised vacancies.
Learned Additional Advocate General has filed the reply in some of the petitions and has placed on record the order dated 08.02.2017 showing that the Department is trying to ascertain the factual position of the vacancies in each of the Zila Parishads and also taking into account the bifurcation of the vacancies as per the reservations. It is stated that the detail of the vacancies for some of the Zila Parishads have been received and from (30 of 31) [CW-750/2017] some of the Zila Parishads, it is likely to be received in few days time and after the whole process is completed, they shall offer the appointment after verification of their documents to the most meritorious candidates from amongst those who have got more marks than the last candidate still working with the department in pursuance to the selection of the advertisement dated 24.02.2012.
In view of the fair stand taken by the respondent State and appreciating the exercise being undertaken by them to meet the situation in hand, all the abovementioned writ petitions are disposed of as under:
a. The respondent-State shall workout the vacancies in each of the Zila Parishads as expeditiously as possible. Thereafter, the list shall be prepared of the candidates who have got more marks than the last candidate still working with the department in pursuance to the directions of this Court passed in Manju Choudhary's case (supra).
b. Thereafter, the candidates as per the ratio of 1:2 of the vacancies available shall be called for the verification of the documents and the appointments shall be given to such like eligible candidates as per their merit equivalent to the vacancies available with the department.
c. This Court is aware that some of the candidates are bound to be left out even though they have got more marks than the last candidate but taking into account (31 of 31) [CW-750/2017] the limited number of vacancies, the said candidates shall have to try their luck in the next recruitment process afresh.
d. The said process be completed as expeditiously as possible preferably within 06 months from today.
The writ petitions are disposed of accordingly.
(NIRMALJIT KAUR), J.
Anil/18,25,32-36,39,62,63,65-86,89-91 118,120,121,123-129,131,168,170,171,