- A muster roll shall be kept in B.P. Form No. 172. All alterations of pay or postings entered in the district order book shall be posted in this roll. The Armed Inspector or the Reserve Office Inspector where one exists shall compare the entries in the muster roll with the district order book and shall initial the muster roll and certify opposite the district order that the muster roll has been corrected.The number and date of the bills of officers who have been dismissed, discharged, have resigned, died or retired on pension as soon as drawn shall be entered in this roll and this entry shall be initialled by the Superintendent or other competent authority at the time of signing the bills.
