Madhya Pradesh High Court
Vijay Kumar Patwa vs Ramesh Chand Jain on 22 November, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MP-3917-2021 The High Court Of Madhya Pradesh MP No. 3917 of 2021 (VIJAY KUMAR PATWA Vs RAMESH CHAND JAIN) 1 Gwalior, Dated : 22-11-2021 Shri D.S. Raghuvanshi, learned counsel for the petitioner. Learned counsel for the petitioner is not inclined to argue and prays for time.
List the case after four weeks.
(ROHIT ARYA) JUDGE Pawar ASHISH PAWAR 2021.11.22 18:10:02 +05'30'