Section 62A(5)(g) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 62A(5)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(5)(g) in The U.P. Factories Rules, 1950

(g)Throttling dampers in any safety ventilation system should be so designed by cutting away a portion of the damper or otherwise, that the system will handle at least the minimum ventilation rate required for safety when they are set in their maximum throttling position.

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State of Uttar Pradesh - Subsection

Section 62A(5)(g) in The U.P. Factories Rules, 1950