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Patna High Court - Orders

Pramod Kumar Sharma,Advocate vs The Chancellor,Magadh Universi on 9 December, 2011

Author: T. Meena Kumari

Bench: T. Meena Kumari

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Civil Writ Jurisdiction Case No.12535 of 2011
                1. Pramod Kumar Sharma,Advocate Late Bhagwat Prasad
                Sharma Resident Of L-110, Chanakyapuri, P.S-Rampur,
                District-Gaya At Present 107, Dharam Apartment, Road
                No.12, Gokulpath, Patel Nagar, P.S.Shashtri Nagar,
                Patna.800023

                                            Versus
                1. The Chancellor,Magadh Universi, Patna.
                2. The Magadh University, Bodh Gaya
                3. The Acting Vice Chancellor, Magadh University, Bodh
                Gaya.
                4. The Registrar, Magadh University, Bodh Gaya
                5. The State Of Bihar Through The Principal Secretary, Hrd,
                New Secretariat Patna.
                6. The Principal Secretary, Hrd, New Secretariat, Patna.
                7. Dr. Arun Kumar The Acting Vice Chancellor, Magadh
                University, Bodh Gaya.

                                ----------------------------------

04.   09.12.2011

It is submitted by the learned counsel appearing on behalf of the appellant that this matter has become infructuous.

In that view of the matter, this case is dismissed having become infructuous.

(T. Meena Kumari, J.) (Vikash Jain, J.) P.K.