Patna High Court - Orders
Pramod Kumar Sharma,Advocate vs The Chancellor,Magadh Universi on 9 December, 2011
Author: T. Meena Kumari
Bench: T. Meena Kumari
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12535 of 2011
1. Pramod Kumar Sharma,Advocate Late Bhagwat Prasad
Sharma Resident Of L-110, Chanakyapuri, P.S-Rampur,
District-Gaya At Present 107, Dharam Apartment, Road
No.12, Gokulpath, Patel Nagar, P.S.Shashtri Nagar,
Patna.800023
Versus
1. The Chancellor,Magadh Universi, Patna.
2. The Magadh University, Bodh Gaya
3. The Acting Vice Chancellor, Magadh University, Bodh
Gaya.
4. The Registrar, Magadh University, Bodh Gaya
5. The State Of Bihar Through The Principal Secretary, Hrd,
New Secretariat Patna.
6. The Principal Secretary, Hrd, New Secretariat, Patna.
7. Dr. Arun Kumar The Acting Vice Chancellor, Magadh
University, Bodh Gaya.
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04. 09.12.2011It is submitted by the learned counsel appearing on behalf of the appellant that this matter has become infructuous.
In that view of the matter, this case is dismissed having become infructuous.
(T. Meena Kumari, J.) (Vikash Jain, J.) P.K.